Section 13(3)(c) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

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State of Chattisgarh - Subsection

Section 13(3)(c) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(c)is incapable of managing the affairs of the University, the Kuladhipati may notwithstanding the fact that the term of office of Kulpati has not expired, by an order, in writing, stating the reasons therein, require Kulpati to relinquish his office as from such date as may be specified in the order.

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State of Chattisgarh - Subsection

Section 13(3)(c) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004