Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] Union of India - Subsection Section 2(1)(ii) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 (ii)to deny opportunities including access to services or contractual opportunities for rendering service for consideration; or