Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 251] [Entire Act] Bengal Presidency - Subsection Section 251(f) in Police Regulations, Bengal , 1943 (f)The third copy of B.P. Form No. 31 or of Form No. 30 which will, in due course, be returned by the District Judge, shall be filed in the police-station.
