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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(6)(d) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(d)to require any trader or any employee or agent of a trader to produce for inspection all weights or measures or weighing or measuring instruments which are used by him or are in his possession or are kept in any premises used for trade.