Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(3) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964 (3)The usual place of residence of the member and the name of the treasury shall be entered in manuscript in the space at the end of the form.
