Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 25 in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948 25. Compensation to be determined for estates as a whole. - The compensation shall be determined for the estate as a whole, and not separately for each of the interests therein.
