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State of Punjab - Section

Section 2 in Punjab Home Guards Rules, 1963

2. Definitions.

- In these rules, unless the context otherwise requires, -
(a)'Act' means the Punjab Home Guards Act, 1947;
(b)'Appendix' means an appendix to these rules;
(c)'Gazetted Officer' means an officer of the status specified in column (1) below in the case of Home Guards Unit I and in column (2) in the case of Home Guards Unit II, and includes an officer of the status notified as Gazetted by the Government :-
Column (1) Column (2)
(i) Commandant General (i) Gram Raksha Dal Chief
(ii) Deputy Commandant General (ii) Chief Organizer, Gram Raksha Dal
(iii) Commandant (iii) Director, Training, Gram Raksha Dal
(iv) Regional Commandant (iv) Senior Staff Officer
(v) Battalion Commander (v) Zonal Organizer
(vi) Battalion-Second-in-Command (vi) District Organizer
(vii) District Commandant  
(d)'Government' means the Government of the State of Punjab;
(e)'Home Guards' means the Punjab Home Guards constituted under Section 2 of the Act;
(f)'Home Guards Unit I' means the Home Guards other than the Gram Raksha Dal Unit of the Home Guards;
(g)'Home Guards Unit II' means the Gram Raksha Dal Unit of the Home Guards;
(h)'member' means a person appointed as member of the Home Guards under Section 3 of the Act;
(i)'N.C.Os' means Non-Commissioned Officers from Sub-Section Leader to Havildar;
(j)'Non-Gazetted Officer' means an officer of the status specified in column (1) below in the case of Home Guards Unit I and in column (2) in the case of Home Guards Unit II and includes an officer of the status declared as non-gazetted by an order of the Government :-
Column (1) Column (2)
(i) Company Commander (i) Company Commander
(ii) Company-Second-in-Command (ii) Company-Second-in-Command
(iii) Platoon Commander (iii) Supervisor
  (iv) Instructor
  (v) Platoon Commander