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Gujarat High Court

M/S Century Copper Rod Pvt. Ltd. vs Union Of India on 29 June, 2021

Author: Vikram Nath

Bench: Vikram Nath, Biren Vaishnav

     C/SCA/8788/2021                                ORDER DATED: 29/06/2021



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 8788 of 2021
==========================================================
                       M/S CENTURY COPPER ROD PVT. LTD.
                                    Versus
                                UNION OF INDIA
==========================================================
Appearance:
MR D K TRIVEDI(5283) for the Petitioner(s) No. 1,2
MR.DEVANG VYAS, LD. ADDITIONAL SOLICITOR GENERAL for the
Respondent(s) No. 1,2
==========================================================
  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
        VIKRAM NATH
        and
        HONOURABLE MR. JUSTICE BIREN VAISHNAV

                                Date : 29/06/2021

                        ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH)

1. Pursuant to our order dated 25.06.2021, Shri Devang Vyas learned ASG has appeared for the respondents. Mr.Vyas has prayed for three days accommodation to obtain further instructions in the matter.

2. List again on 02.07.2021.

3. The number of the connected matter was wrongly mentioned in the order dated 25.06.2021 as SCA 8255 of 2020. The correct number is SCA 8225 of 2020. Office will accordingly connect SCA 8225 of 2020 and the same may be listed on the next date along with the present petition.

(VIKRAM NATH, CJ) (BIREN VAISHNAV, J) ANKIT SHAH Page 1 of 1 Downloaded on : Fri Jul 02 21:17:43 IST 2021