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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(6) in The Warehousing (Development and Regulatory) Authority, appointment of Chairperson and other members Rules, 2013

(6)On the basis of the recommendations of the Committee, the Central Government shall make separate lists of persons selected for appointment as Chairperson and other members and the said lists shall be forwarded to the Appointment Committee of the Cabinet for approval.