Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 32 in Assam Education Department Rules and Orders 32. "Public Examinations" means such examinations held for the purpose of granting certificates, diplomas and scholarships as are recognised by the Government to be public examination.
