Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68B(2)] [Section 68B] [Entire Act] Union of India - Subsection Section 68B(2)(e) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (e)"freezing" means temporarily prohibiting the transfer, conversion, disposition or movement of property by an order issued under section 68F;