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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(c) in Delhi Entertainments and Betting Tax Act, 1996

(c)[ "assessing authority" means the Entertainment and Betting Tax Officer and includes Additional Entertainment and Betting Tax Officer and Assistant Entertainment and Betting Tax Officer;] [Substituted, Act, 2009 (Delhi Act 2 of 2010).]