Section 16(1)(p) in The Companies (Incorporation) Rules, 2014

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(p)If the subscriber is already a director or promoter of a company(s), the particulars relating to-

(i)Name of the company;

(ii)Corporate Identity Number;

(iii)Whether interested as a director or promoter;

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