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State of West Bengal - Section

Section 26 in West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001

26. [ * * * ] [[Section 26 omitted by section 12 of the West Bengal Thika Tenancy (Acquisition and Regulation) (Amendment) Act, 2010 (West Bengal Act No. 25 of 2010) (with effect from 1.11.2010), which was as under :