Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(xix) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006

(xix)Every non-government educational institution shall make all endeavour to promote regional languages and cultural heritage of the State;