Section 69(1)(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(1)(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)no rope is used for building or other construction work unless-

(i)it is of good quality and free from patent defects; and

(ii)in the case of wire ropes.it has been tested and examined by a competent person in the manner specified in Schedule-I;