Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 693] [Entire Act] Union of India - Section Section 362 in The Indian Penal Code, 1860 362. Abduction.— Whoever by force compels, or by any deceitful means induces, any person to go from any place, is said to abduct that person.
