Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Sikkim - Subsection Section 34(u) in Sikkim Panchayat Act, 1993 (u)any other local work or service of public utility which is likely to promote the health, comfort, convenience or material prosperity of the public not other wise provided for in this Act.
