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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(2)(iii) in Andhra Pradesh Education Act, 1982

(iii)allows any employee of the institution to take part in any agitation intended to bring or attempt to bring into hatred or contempt, or intended to excite or attempt to excite disaffection towards, the Government established by law in India ;