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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(b) in The High Court of Judicature for Rajasthan Advocate Conduct Rules, 2006

(b)No firm of Advocates shall he entitled to appear, act or plead in any Court unless all the partners thereof are entitled to appear, act or plead in such court.