Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Puducherry - Subsection Section 45(2) in Puducherry School Education Act, 1987 (2)The Advisory Board shall be constituted by the Government and shall consist of a Chairman and fourteen other members to be nominated by the Government
