Chattisgarh High Court
Ashutosh Mishra vs Ramvichar Netam 4 Wppil/144/2017 Soman ... on 15 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPPIL No. 79 of 2016
Ashutosh Mishra Versus Ramvichar Netam
15/02/2018 Petitioner in person.
Mr. Yashwant Singh Thakur, Additional Advocate General for respondent
No. 7/State.
Heard on admission. Admit.
List this matter for final hearing in its due course.
Sd/- Sd/-
(Pritinker Diwaker) (Sanjay Agrawal)
Judge Judge
Yogesh