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Bombay High Court

Mahadev Ambo Ghatal vs The State Of Maharashtra Thr Chief Sec. ... on 3 December, 2025

                                                           930-WP.11880.2025.doc


jvs         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                          WRIT PETITION NO. 11880 OF 2025

      Dnyanoba Bhiva Kamle                       .. Petitioner
           Versus
      The State of Maharashtra & Ors.            .. Respondents

                                       WITH
                          WRIT PETITION NO. 11878 OF 2025

      Vikram Kashinathrao Khutwad                .. Petitioner
           Versus
      The State of Maharashtra & Ors.            .. Respondents

                                       WITH
                          WRIT PETITION NO. 12303 OF 2025

      Ganesh Atmaram Gulvi                       .. Petitioner
           Versus
      The State of Maharashtra & Ors.            .. Respondents

                                       WITH
                          WRIT PETITION NO. 12368 OF 2025

      Mahendra Dwarkanath Patil                          .. Petitioner
           Versus
      The State of Maharashtra & Ors.            .. Respondents

                                       WITH
                          WRIT PETITION NO. 12369 OF 2025

      Sharad Padmakar Patil                      .. Petitioner
           Versus
      The State of Maharashtra & Ors.            .. Respondents


                                       WITH
                          WRIT PETITION NO. 11930 OF 2025

      Sanjay Pundlik Tungar                      .. Petitioner
           Versus
      The State of Maharashtra & Ors.            .. Respondents
                                          1




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                                 WITH
                    WRIT PETITION NO. 12935 OF 2025

Bhausaheb Sukdeo Gaikwad & Anr.            .. Petitioners
     Versus
The State of Maharashtra & Ors.            .. Respondents


                            WITH
               WRIT PETITION NO. 13371 OF 2025
                            WITH
          INTERIM APPLICATION (ST) NO. 33915 OF 2025

Sachin Suresh Bhosale                      .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents


                            WITH
               WRIT PETITION NO. 13458 OF 2025
                            WITH
          INTERIM APPLICATION (ST) NO. 37766 OF 2025

Nitin Madanlal Partani                     .. Petitioner
      Versus
The State of Maharashtra & Ors.            .. Respondents


                                 WITH
                    WRIT PETITION NO. 14420 OF 2025

Sachin Vinayak Gharat                      .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 13515 OF 2025

Hira Sitaram Patil                         .. Petitioner
     Versus
Municipal Commissioner& Ors.               .. Respondents


                                    2




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                                 WITH
                    WRIT PETITION NO. 13518 OF 2025
Jitendra Awhad C/o Satish Awhad       .. Petitioner
     Versus
Municipal Commissioner & Ors.         .. Respondents
                              WITH
            WRIT PETITION (ST) NO. 34566 OF 2025

Ankush Markand Ahire                       .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15299 OF 2025

Siddharth Sonaji Ingle                     .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14728 OF 2025

Sachin Jalindar Sawant                     .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14753 OF 2025

Kailas Devidas Pagare                      .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14767 OF 2025

Anita W/o Sajjanrao Salunke                .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14809 OF 2025


                                    3




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Vishnudas Appasaheb Jagtap                 .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents



                                 WITH
                    WRIT PETITION NO. 14828 OF 2025

Nilesh Popat Satpute                  .. Petitioner
      Versus
The State of Maharashtra & Ors.       .. Respondents
                              WITH
               WRIT PETITION NO. 14820 OF 2025

Dilip S/o Shashikumar Naik                 .. Petitioner
      Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14821 OF 2025

Dilip S/o Shashikumar Naik                 .. Petitioner
      Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14842 OF 2025

Shaikh Afroz Noroddin                      .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14851 OF 2025

Gautam S/o Amrutrao Rohinkar               .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14848 OF 2025

Dipankar Satish Bachhav                    .. Petitioner
                                    4




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     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14886 OF 2025

Santosh S/o Kisanrao Kolhe                 .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents



                                 WITH
                    WRIT PETITION NO. 14875 OF 2025

Hari and Haribhau S/o Ganpat Thote         .. Petitioner
      Versus
The State of Maharashtra & Ors.            .. Respondents


                                 WITH
                    WRIT PETITION NO. 14854 OF 2025

Muzaffar Papabhai Shaikh                   .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents


                                 WITH
                    WRIT PETITION NO. 14859 OF 2025

Annasaheb S/o Reoji Patil Davkhar          .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents


                                 WITH
                    WRIT PETITION NO. 14855 OF 2025

Shaikh Afsar Nawaboddin                    .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents


                                    5




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                                 WITH
                    WRIT PETITION NO. 14874 OF 2025

Saiprasad Suryakantrao Jatalwar            .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14878 OF 2025

Sanjay Vaijnathrao Jagatkar                .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents



                                 WITH
                    WRIT PETITION NO. 14881 OF 2025

Nilesh Popat Satpute                       .. Petitioner
      Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14892 OF 2025

Vishal Hanmant Aglave                      .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15412 OF 2025

Kiran Shankar Bhoir                        .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14981 OF 2025

Sagar Vasantrao Shitole                    .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                    6




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                                 WITH
                    WRIT PETITION NO. 14966 OF 2025

Vikas Shivaji Dinde & Ors.                 .. Petitioners
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 14967 OF 2025

Sagar Bajrang Kamble                       .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15003 OF 2025

Sathishchandra Rothe Patil                 .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15006 OF 2025

Rahul S/o Ramkrushna                       .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15015 OF 2025

Syed Farooq Syed Karim                     .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15013 OF 2025

Vandana W/o Rajesh Wankhade                .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents



                                    7




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                                 WITH
                    WRIT PETITION NO. 15017 OF 2025

Nishant Satish Bayas                       .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15018 OF 2025

Dinesh Tarachand Bansod                    .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15026 OF 2025

Vasantrao S/o Namdev Jagtap                .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15617 OF 2025

Prakash Narayan Bhuyal                     .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15539 OF 2025

Mahadev Ambo Ghatal                        .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15122 OF 2025

Sidharthkumar S/o Digambarrao
Surywanshi                                 .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents


                                    8




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                                  WITH
                     WRIT PETITION NO. 15121 OF 2025

Sidharthkumar Suryanwanshi                  .. Petitioner
     Versus
The State of Maharashtra & Ors.             .. Respondents

                                  WITH
                     WRIT PETITION NO. 15124 OF 2025
Arpita Vijay Halgade @ Arpita
Udayraj Gaikwad                             .. Petitioner
      Versus
The Electrion Commission of India
& Ors.                                      .. Respondents
                             WITH
                WRIT PETITION NO. 15123 OF 2025
                             WITH
           INTERIM APPLICATION (ST) NO. 36348 OF 2025
Amol Arvind Annadate                        .. Petitioner
     Versus
The Chief Election Officer & Ors.           .. Respondents
                                  WITH
                     WRIT PETITION NO. 15125 OF 2025

Sahebrao S/o Kishanrao Shirsat              .. Petitioner
     Versus
The State of Maharashtra & Ors.             .. Respondents
                                  WITH
                     WRIT PETITION NO. 15127 OF 2025

Hemant S/o Balasaheb Jadhav                 .. Petitioner
     Versus
The State of Maharashtra & Ors.             .. Respondents

                                  WITH
                     WRIT PETITION NO. 15544 OF 2025
Madhukar Harishchandra Bhoir                .. Petitioner
     Versus
The State Election Commissioner
of Maharashtra & Ors.                       .. Respondents
                                     9




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                                 WITH
                    WRIT PETITION NO. 15741 OF 2025

Govind S/o Abhanrao Mutkule                .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15742 OF 2025

Pooja Dilip Gangadhar                      .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15743 OF 2025

Ravikant S/o Raojirao Deshmukh             .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15744 OF 2025

Anwarlal Shaikh                            .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15745 OF 2025

Mohammad Ziya S/o Mohammad Usman
Qureshi                                    .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15751 OF 2025

Kamlesh S/o Govindram Katariya & Anr.      .. Petitioners
     Versus
The State of Maharashtra & Ors.            .. Respondents


                                    10




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                                 WITH
                    WRIT PETITION NO. 15763 OF 2025

Rizwan Sherubhai Fakirwale                 .. Petitioner
     Versus
The Municipal Council & Anr.               .. Respondents

                                 WITH
                    WRIT PETITION NO. 15761 OF 2025

Nuzhat Anjum Shaikh Yunus                  .. Petitioner
     Versus
The Collector, Yavatmal & Anr.             .. Respondents

                                 WITH
                    WRIT PETITION NO. 15765 OF 2025

Sanjay S/o Nathhuji Raut                   .. Petitioner
     Versus
The Election Commission of India & Ors.    .. Respondents


                                 WITH
                    WRIT PETITION NO. 15778 OF 2025

Duneshwar S/o Suryabhan Pethe              .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15780 OF 2025

Shakil Hamid Mansuri                       .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15783 OF 2025

Anil S/o Sukhdeo Pimple                    .. Petitioner
      Versus
The State of Maharashtra & Ors.            .. Respondents


                                    11




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                                 WITH
                    WRIT PETITION NO. 15782 OF 2025

Vishal Agrawal                             .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15807 OF 2025

Madan Suryabhanji Jiddewar                 .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15798 OF 2025

Gram Panchayat Chikhalgaon & Ors.          .. Petitioners
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15797 OF 2025

Vidyadhar Shankar Bazare                   .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                             WITH
                WRIT PETITION NO. 15808 OF 2025
                             WITH
             INTERIM APPLICATION NO. 13412 OF 2025

Amol Rajaram Deshingkar                    .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents

                                 WITH
                    WRIT PETITION NO. 15806 OF 2025

Pooja Deepak Pawar & Ors.                  .. Petitioners
      Versus
Election Commission of India & Ors.        .. Respondents

                                    12




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                                 WITH
                    WRIT PETITION NO. 15809 OF 2025

Santosh S/o Pandurang Mane                 .. Petitioner
      Versus
State Election Commission & Ors.           .. Respondents


                                 WITH
                    WRIT PETITION NO. 16174 OF 2025

Kalidas Devidas Pagar                      .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents


                                WITH
                   WRIT PETITION NO. 16172 OF 2025

Swapnil S/o Narayan Malake                 .. Petitioner
      Versus
State Election Commission & Ors.           .. Respondents


                                 WITH
                    WRIT PETITION NO. 16179 OF 2025

Sunita Amar Chandanshive                   .. Petitioner
     Versus
The State of Maharashtra & Ors.            .. Respondents



Mr. Hrishikesh Chitaley, Adv a/w Mr. Hitesh B. Sangle for the
Petitioner in WP/15782/2025. (Through V.C.)
Mr. Nitin Vyawahare a/w. Vedant          Vyawahare,       Adv      for
Petitioner in WP/15798/2025.
Mr. Harshad Sathe a/w. Shyamsundar Patil, Pravin Nikam,
Adv for the Petitioner in WP/14420/2025.




                                    13




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Mr. Hitesh Sangle a/w. Hrishikesh Chitaley, Adv for Petitioner
in WP/15782/2025.
Mr. Nitin Vyawahare a/w. Vedant                    Vyawahare,         Adv      for
Petitioners in WP/15798/2025.
Mr. Ratan Adhe i/b. Sheetal Salunke, Adv for Petitioner                          in
WP/15742/2025.
Mr. S. S. Patwardhan a/w. Ajay Raje Nimbalkar, Adv for
Petitioner in WP/15806/2025.
Mr. Niranjan Jadhav a/w. Mr.Ronak Mistry, Adv for the
Petitioner in WP/15765/2025.varad
Mr.Nikhil Sakhardande, Sr.Adv. a/w Ms. Shubhra Swami a/w.
Priyansh R. Jain i/b. Shraddhanand Bhutada, Adv for
Petitioner in WP/15778/2025.
Mr. Tauseef Sayyed (Through V.C.) for the Petitioner in
WP/14855/2025
Mr. Shrishailya S.                   Deshmukh,   Adv   for    Petitioner         in
WP/11930/2025.
Mr. Abhijeet A. Joshi i/b. Sharad Natu, Adv for Petitioner in
WP/14820/2025, WP/14821/2025.
Mr. Ratan L. Adhe i/b. Datta Madake, Adv for                    Petitioner in
WP/14728/2025.
Mr. Ratan L. Adhe i/b. Vishal A. Bagul Patil, Adv for Petitioner
in WP/15026/2025.
Sr. Adv. Smt. Neeta Karnik a/w. Jagruti Nimbalkar, Adv for
Petitioner in WP/11878/2025.
Smt. Jagruti Nimbalkar, Adv for Petitioner in WP/11880/2025.
Mr. S.B. Gastgor, Adv for Petitioner in WP/15127/2025.
Mr. Dinesh D. Tiwari a/w. Pulkeshi Gaikwad, Anish Sharma,
Parveen Bano, Shashikala Chavan, Kanishka Sharma, Rabiya
Barril i/b. Dinesh Tiwari & Ass. for Petitioners in
WP/12303/2025, WP/12368/2025, WP/12369/2025.
Mr. Swapnil R. Patil, Adv for Applicant in IA/13412/2025 & for
Respondent No.2 in WP/15806/2025.
Mr. Mahesh I. Dhatrak, Adv - thr. VC for Respondent No.2-
Municipal Council Gondia in WP/15782/2025, for Respondent
No.5-Municipal Council Gondia in WP/15780/2025, for
Respondent No.2-Chief Officer Wani Nagar Parishad in
WP/15798/2025 & for Respondent No.5 in WP/15018/2025
                               14




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Mr. Rakesh R. Bhatkar, Adv for Respondent No.4 Ratnagiri
Nagar Parishad in WP/15806/2025 a/w. IA/13412/2025.
Ms. Chaitrali Deshmukh, Adv for                Respondent No. 2 & 3 in
WP/14420/2025
Ms. Chaitrali Deshmukh, Adv for                    Respondent No.1 in
WP/13515/2025.
Mrs. Neha S. Bhide, G.P. a/w. Mr. O. A. Chandurkar, Addl
G.P., Mr. V. G. Badgujar, AGP, Mrs. G. R. Raghuwanshi, AGP,
Mrs. Pooja Patil, AGP for Respondent-State.
Mr. Mahesh I. Dhatrak, Adv for Respondent No.5-Municipal
Council Wadi in WP/15018/2025.
Mr. S. M. Vaishnav,                 Adv   for    Respondent        No.4        in
WP/15015/2025.
Mr. S. R. Ganbavale, Adv -thr.VC a/w Mr.Shantanu Patil for
Respondent No.3 -PCMC in WP/13371/2025.
Mr. Sachindra B. Shetye a/w. Akshay Pansare, Mr.Nipun
SawaneAdv for Respondent - State Election Commission - in all
connected matters.
Sr. Adv. Mr. Anil Anturkar a/w. Kashish Chelani,
Harshvardhan Suryavanshi, Chaitanya Chavan, Rahul Singh,
Neil Patel, Atharva Date, Pranali Raut, Varsha Sawant,
Ms.Kashish Chelani i/b. Legal Catalyst, Adv for Petitioner in
WP/13518/2025.
Mr. Chaitanya Chavan a/w. Rahul Sinvaradgh, Pranali Raut,
Mr.Neil Patel & Ms.Varsha Sawant i/b. Legal Catalyst, Adv for
Petitioner in WP/13515/2025.
Mr. Rohan Mirpury, Adv for Applicant in IAST/33915/2025 in
WP/13371/2025.
Mr. S. R. Ganbavale, Adv-thr.VC for Respondent No.3 PCMC in
WP/13371/2025.
Mr. Sandeep Koregave, Adv-thr.VC for Petitioner                                in
WP/14966/2025, WP/14967/2025, WP/14892/2025
Dr. Uday Warunjikar a/w. Sumit Kate i/b. Sonali Chavan, Adv
for Petitioner in WP/13371/2025.
Mr. D. P. Palodkar a/w. Nikhil Adkine, Shubham Khoche,
Avinash Badmare, Adv for Petitioner in WPST/34566/2025.
                                          15




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Mr. Uday Warunjikar a/w. Sandeep Kovaradregave, Adv &
Mr.Amol Sawant for Petitioner in WP/13007/2025
Mr.Shantanu Kolhe a/w Mr.Tanmay More i/b Mr. Varad
Partani for Petitioner in WP/13458/2025.
Mr. Vijay P. Agale a/w. Mehboob Shaikh, Adv for Petitioner in
WP/14981/2025.
Mr. Ratan Adhe i/b. Dutta Madake, Adv for the Petitioner in
WP/14728/2025.
Mr. Ratan Adhe i/b. Vishal A. Bagul Patil, Adv for                        Petitioner
in WP/15026/2025.
Mr. S. S. Patwardhan i/b. Mrinal Shelar, Adv for Petitioners in
WP/12935/2025.
Mr. Anurag Mankar a/w. Raj Tavsalkar, Adv for Petitioner in
WP/15003/2025.
Mr. Shrishailya S.                  Deshmukh,      Adv      for     Petitioner        in
WP/11930/2025.
Mr.  Ajinkya  Gaikwad,                   Adv         for    Petitioner                in
WP/15412/2025.16176
Mr. Bharatkumar Nukte a/w. Prashant Dhanvi, Adv for
Petitioner  in   WP/15539/2025,     WP/15544/2025,
WPst/35458/2025.
Mr.Harnish Gadhia a/w Mr.Aniket Sawal, Mr.Mayur Gadhia for
the Petitioner-thr.VC in WP/15809/2025
Mr.Rashid Khan a/w Mr.Saurav More Adv for the Petitioner in
WP/15299/2025
Mr.Subodh Shah-thr VC a/w Mr.Nikhil Adkine                                  for the
Petitioner in WP/14848/2025
Mr.Vinayak  Dahihande      for                        the         Petitioner          in
WP/14809/202Reservation matter
Mr.Devdatta.P.Palodkar  through    VC   /w    Mr.Shubham
B.Choudhari, Mr.Nikhil Adkine, Mr.Avinash Bailmare for the
Petitioner  in   WP    Nos.14828/2025,    14881/2025     &
WPST/34566/2025.
Mr.Pradeep Salgar -thr.VC a/w Mr.Ritesh Thobde & Ms.Zubi
Ansari for the Petitioner in WP/15808/2025
Mr. Rajdeep Khadapkar,                  Adv    for     Respondent          No.3       in
WP/13458/2025.

                                              16




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Mr.Anil Y.Sakhare, Sr.Adv. a/w Mr. Jagdish G. Aradwad
(Reddy), Adv for Respondent No.1 - TMC in WP/13518/2025.
Mr.P.S.Dani, Sr.Adv i/b Mr.Sarang S.Aradhya & Ms.Gauri
Velankar for the Respondent No.4 - Panvel Municipal
Corporation in WP/15299/2025

                 CORAM : SHREE CHANDRASHEKHAR, CJ &
                         GAUTAM A. ANKHAD, J.
                DATE            : 3rd DECEMBER 2025.
P.C. :

Mr. Chaitanya Chavan, the learned counsel for the petitioner in Writ Petition No. 13515 of 2025 and Mr. Shraddhanand Bhutada, the learned counsel for the petitioner in Writ Petition No. 15778 of 2025 adopted the arguments advanced by Mr. Anil Anturkar, the learned senior advocate for the petitioners.

2. Mr. Shrishailya S. Deshmukh, the learned counsel for the petitioner in Writ Petition No. 11930 of 2025, Ms. Neeta Karnik, the learned senior counsel for the petitioner in Writ Petition No. 11878 of 2025 and Mr. Rashid Khan, the learned counsel for the petitioner in Writ Petition No. 15299 of 2025 made their submissions on behalf of the respective petitioners.

3. The learned counsel for the parties in other writ petitions in which challenge has been laid directly or indirectly to the delimitation exercise have made similar arguments.

4. Mr. Shrishailya S. Deshmukh, the learned counsel for the petitioner in Writ Petition No. 11930 of 2025 tendered compilation of written submissions and list of dates, which is taken on record.

5. Post the matters on 9th December 2025 "high on Board".

[GAUTAM A. ANKHAD, J.]                                     [CHIEF JUSTICE]



                                          17




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