Gujarat High Court
Nitin Vasantlal Keshwani vs State Of Gujarat on 22 September, 2022
R/SCR.A/9356/2022 ORDER DATED: 22/09/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION NO. 9356 of 2022
==========================================================
NITIN VASANTLAL KESHWANI
Versus
STATE OF GUJARAT
==========================================================
Appearance:
MR HITESH N ACHARYA(2302) for the Applicant(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 1
ROMESH C NIVEN(9064) for the Respondent(s) No. 2
==========================================================
CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA
Date : 22/09/2022
ORAL ORDER
Learned Advocate for the petitioner seeks permission to withdraw the present petition.
Permission as prayed for is granted. Petition stands disposed of as withdrawn.
(NIRAL R. MEHTA,J) VISHAL MISHRA Page 1 of 1 Downloaded on : Mon Sep 26 20:41:28 IST 2022