Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in Amnesty Scheme, 2017 10. Nature of case : Appeal / Revision / Writ Petition / Special Appeal/Prosecution under Section 67(1)(d) of RVAT Act, 2003 / Others
