Delhi High Court - Orders
Dr. Subramanian Swamy vs Union Of India & Ors on 6 August, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11481/2024 & CM APPL. 69963/2024
DR. SUBRAMANIAN SWAMY .....Petitioner
Through: Mr. Satya Sabharwal with Ms. Palak
Bishnoi, Advs. with petitioner in
person
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Chetan Sharma, ASG, Mr. Amit
Tiwari, CGSC, Mr. Amit Gupta, Mr.
Ayush Tanwar and Ms. Ayushi
Srivastava, Advocates for UOI
Mr. Vighesh Shishir, Applicant
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 06.08.2025 List on 03.09.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J AUGUST 6, 2025/j This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/08/2025 at 23:02:24