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Chattisgarh High Court

M/S. J M S Mining Services Private ... vs Subodh Singh 21 Mcc/715/2019 S.K. Daga ... on 8 August, 2019

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                1
                                                   CONT   No.   350   of   2017
                                                   CONT   No.   352   of   2017
                                                   CONT   No.   363   of   2017
                                                   CONT   No.   379   of   2017

                                                                      NAFR

   HIGH COURT OF CHHATTISGARH, BILASPUR

                  CONT No. 350 of 2017

 M/s JMS Mining Services Private Limited (Formerly Known
  As Joy Mining Services India Pvt. Ltd.) (A Company
  Incorporated Under The Provisions of The Companies Act,
  1956), Having Registered Office At Asyst Park 2 nd Floor G.
  N. 37 / 1, Salt Lake Sector V, Kolkata 700091 (W. B.)
  Through Its Authorized Signatory Shri Ganesh Gupta S/o
  Late Shri Sidh Nath Gupta.

                                                      ---- Petitioner

                           Versus

1. Subodh      Singh    Through       Secretary,     Department             Of
  Commerce and Industries, Mantrayala, Mahanadi Bhawan,
  Raipur Chhattisgarh.

2. Kartikeya    Goel,    Director,     Directorate    of        Industries,
  Chhattisgarh,        Udyog    Bhawan,      Ring         Road         No.1,
  Telebhandha, Raipur Chhattisgarh.

3. Kartikeya Goel, Director, Micro and Small Enterprises
  Facilitation, Council, Chhattisgarh, Having Office at Udyog
  Bhawan,       Ring     Road        No.1   Telebhandha,              Raipur
  Chhattisgarh.

                                                   ---- Respondents

                  CONT No. 352 of 2017

 M/s. JMS Mining Services Private Limited (Formerly Known
  as Joy Mining Services India Pvt. Ltd.) (A Company
  Incorporated Under The Provisions of The Companies Act,
                               2
                                             CONT   No.   350   of   2017
                                             CONT   No.   352   of   2017
                                             CONT   No.   363   of   2017
                                             CONT   No.   379   of   2017

  1956), Having Registered Office at Asyst Park 2 nd Floor G.N.
  37/1, Salt Lake Sector V, Kolkata 700091 (W.B.) Through Its
  Authorized Signatory Shri Ganesh Gupta S/o Late Shri Sidh
  Nath Gupta.

                                                  ---- Petitioner

                          Versus

1. Subodh Singh Secretary, Department of Commerce and
  Industries, Mantralaya, Mahanadi Bhawan, New Raipur,
  District Raipur, Chhattisgarh.

2. Kartikeya    Goel,   Director,   Directorate   of      Industries,
  Chhattisgarh, Udyog Bhawan, Ring Road No.1, Telebandha,
  District Raipur, Chhattisgarh.

3. Kartikeya Goel Director, Micro and Small Enterprises
  Facilitation Council, Chhattisgarh Having Office at Udyog
  Bhawan, Ring Road No.1, Telebandha, District Raipur,
  Chhattisgarh.

                                             ---- Respondents



                  CONT No. 363 of 2017

 M/s. JMS Mining Services Private Limited (Formerly Known
  as Joy Mining Services India Pvt. Ltd.) (A Company
  Incorporated Under The Provisions of the Companies Act,
  1956), Having Registered Office at Asyst Park 2 nd Floor G.N.
  37/1, Salt Lake Sector V, Kolkata 700091 (W.B.) Through Its
  Authorized Signatory Shri Ganesh Gupta S/o Late Shri Sidh
  Nath Gupta.

                                                  ---- Petitioner
                               3
                                             CONT   No.   350   of   2017
                                             CONT   No.   352   of   2017
                                             CONT   No.   363   of   2017
                                             CONT   No.   379   of   2017

                          Versus

1. Subodh Singh Secretary, Department of Commerce and
  Industries, Mantralaya, Mahanadi Bhawan, New Raipur,
  District Raipur, Chhattisgarh.

2. Kartikeya    Goel,   Director,   Directorate   of      Industries,
  Chhattisgarh, Udyog Bhawan, Ring Road No.1, Telebandha,
  District Raipur, Chhattisgarh.

3. Kartikeya Goel, Director, Micro and Small Enterprises
  Facilitation Council, Chhattisgarh Having Office at Udyog
  Bhawan, Ring Road No.1, Telebandha, District Raipur,
  Chhattisgarh.

                                             ---- Respondents



                  CONT No. 379 of 2017

 M/s. JMS Mining Services Private Limited (Formerly Known
  as Joy Mining Services India Pvt. Ltd.) (A Company
  Incorporated Under The Companies Act 1956), Having
  Registered Office At Asyst Park 2nd Floor G.N. 37/1, Salt
  Lake Sector V, Kolkata 700091 (W.B.) Through Its
  Authorized Signatory Shri Ganesh Gupta S/o Late Shri Sidh
  Nath Gupta.

                                                  ---- Petitioner

                          Versus

1. Subodh Singh Secretary, Department of Commerce and
  Industries, Mantralaya, Mahanadi Bhawan, Naya Raipur
  District Raipur Chhattisgarh.
                                        4
                                                      CONT   No.   350   of   2017
                                                      CONT   No.   352   of   2017
                                                      CONT   No.   363   of   2017
                                                      CONT   No.   379   of   2017

    2. Kartikeya    Goel,        Director,   Directorate   of      Industries,
        Chhattisgarh, Udyog Bhawan, Ring Road No.1, Telebandha,
        Raipur Chhattisgarh.

    3. Kartikeya Goel, Director, Micro and Small Enterprises
        Facilitation Council, Chhattisgarh Having Office at Udyog
        Bhawan, Ring Road No.1, Telebandha, Raipur Chhattisgarh.

                                                      ---- Respondents



For Petitioner(s)           :-      Ms Gurpreet Kaur Chawla, Adv.
On Behalf Of                :-      Shri Abhinav Kardekar, Adv.
For Respondent(s)           :-      Shri Harshmandar Rastogi, Adv.
&                           :-      Ms Shruti Pramar, Adv.
On Behalf Of                :-      Shri A.S. Kachhwaha, Adv.


                            Order On Board
                                  By

                    Prashant Kumar Mishra, J.

08/08/2019

1. At the very outset, learned counsel for the respondents would submit that copy of the Minutes of meeting has already been supplied to the petitioners, therefore, the contempt has been purged.

2. In view of the statement made, all the Contempt petitions are disposed of.

Sd/-

(Prashant Kumar Mishra) Judge Ankit