Chattisgarh High Court
M/S. J M S Mining Services Private ... vs Subodh Singh 21 Mcc/715/2019 S.K. Daga ... on 8 August, 2019
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
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CONT No. 350 of 2017
CONT No. 352 of 2017
CONT No. 363 of 2017
CONT No. 379 of 2017
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CONT No. 350 of 2017
M/s JMS Mining Services Private Limited (Formerly Known
As Joy Mining Services India Pvt. Ltd.) (A Company
Incorporated Under The Provisions of The Companies Act,
1956), Having Registered Office At Asyst Park 2 nd Floor G.
N. 37 / 1, Salt Lake Sector V, Kolkata 700091 (W. B.)
Through Its Authorized Signatory Shri Ganesh Gupta S/o
Late Shri Sidh Nath Gupta.
---- Petitioner
Versus
1. Subodh Singh Through Secretary, Department Of
Commerce and Industries, Mantrayala, Mahanadi Bhawan,
Raipur Chhattisgarh.
2. Kartikeya Goel, Director, Directorate of Industries,
Chhattisgarh, Udyog Bhawan, Ring Road No.1,
Telebhandha, Raipur Chhattisgarh.
3. Kartikeya Goel, Director, Micro and Small Enterprises
Facilitation, Council, Chhattisgarh, Having Office at Udyog
Bhawan, Ring Road No.1 Telebhandha, Raipur
Chhattisgarh.
---- Respondents
CONT No. 352 of 2017
M/s. JMS Mining Services Private Limited (Formerly Known
as Joy Mining Services India Pvt. Ltd.) (A Company
Incorporated Under The Provisions of The Companies Act,
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CONT No. 350 of 2017
CONT No. 352 of 2017
CONT No. 363 of 2017
CONT No. 379 of 2017
1956), Having Registered Office at Asyst Park 2 nd Floor G.N.
37/1, Salt Lake Sector V, Kolkata 700091 (W.B.) Through Its
Authorized Signatory Shri Ganesh Gupta S/o Late Shri Sidh
Nath Gupta.
---- Petitioner
Versus
1. Subodh Singh Secretary, Department of Commerce and
Industries, Mantralaya, Mahanadi Bhawan, New Raipur,
District Raipur, Chhattisgarh.
2. Kartikeya Goel, Director, Directorate of Industries,
Chhattisgarh, Udyog Bhawan, Ring Road No.1, Telebandha,
District Raipur, Chhattisgarh.
3. Kartikeya Goel Director, Micro and Small Enterprises
Facilitation Council, Chhattisgarh Having Office at Udyog
Bhawan, Ring Road No.1, Telebandha, District Raipur,
Chhattisgarh.
---- Respondents
CONT No. 363 of 2017
M/s. JMS Mining Services Private Limited (Formerly Known
as Joy Mining Services India Pvt. Ltd.) (A Company
Incorporated Under The Provisions of the Companies Act,
1956), Having Registered Office at Asyst Park 2 nd Floor G.N.
37/1, Salt Lake Sector V, Kolkata 700091 (W.B.) Through Its
Authorized Signatory Shri Ganesh Gupta S/o Late Shri Sidh
Nath Gupta.
---- Petitioner
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CONT No. 350 of 2017
CONT No. 352 of 2017
CONT No. 363 of 2017
CONT No. 379 of 2017
Versus
1. Subodh Singh Secretary, Department of Commerce and
Industries, Mantralaya, Mahanadi Bhawan, New Raipur,
District Raipur, Chhattisgarh.
2. Kartikeya Goel, Director, Directorate of Industries,
Chhattisgarh, Udyog Bhawan, Ring Road No.1, Telebandha,
District Raipur, Chhattisgarh.
3. Kartikeya Goel, Director, Micro and Small Enterprises
Facilitation Council, Chhattisgarh Having Office at Udyog
Bhawan, Ring Road No.1, Telebandha, District Raipur,
Chhattisgarh.
---- Respondents
CONT No. 379 of 2017
M/s. JMS Mining Services Private Limited (Formerly Known
as Joy Mining Services India Pvt. Ltd.) (A Company
Incorporated Under The Companies Act 1956), Having
Registered Office At Asyst Park 2nd Floor G.N. 37/1, Salt
Lake Sector V, Kolkata 700091 (W.B.) Through Its
Authorized Signatory Shri Ganesh Gupta S/o Late Shri Sidh
Nath Gupta.
---- Petitioner
Versus
1. Subodh Singh Secretary, Department of Commerce and
Industries, Mantralaya, Mahanadi Bhawan, Naya Raipur
District Raipur Chhattisgarh.
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CONT No. 350 of 2017
CONT No. 352 of 2017
CONT No. 363 of 2017
CONT No. 379 of 2017
2. Kartikeya Goel, Director, Directorate of Industries,
Chhattisgarh, Udyog Bhawan, Ring Road No.1, Telebandha,
Raipur Chhattisgarh.
3. Kartikeya Goel, Director, Micro and Small Enterprises
Facilitation Council, Chhattisgarh Having Office at Udyog
Bhawan, Ring Road No.1, Telebandha, Raipur Chhattisgarh.
---- Respondents
For Petitioner(s) :- Ms Gurpreet Kaur Chawla, Adv.
On Behalf Of :- Shri Abhinav Kardekar, Adv.
For Respondent(s) :- Shri Harshmandar Rastogi, Adv.
& :- Ms Shruti Pramar, Adv.
On Behalf Of :- Shri A.S. Kachhwaha, Adv.
Order On Board
By
Prashant Kumar Mishra, J.
08/08/2019
1. At the very outset, learned counsel for the respondents would submit that copy of the Minutes of meeting has already been supplied to the petitioners, therefore, the contempt has been purged.
2. In view of the statement made, all the Contempt petitions are disposed of.
Sd/-
(Prashant Kumar Mishra) Judge Ankit