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Himachal Pradesh High Court

Lalit Kumar vs . State Of Hp on 2 May, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Lalit Kumar vs. State of HP .

Cr. Revision No. 43 of 2012 02.05.2022 Present: Mr. Bodh Raj, Advocate vice Mr. G.R. Palsra, Advocate, for the petitioner.

Mr. Dinesh Thakur, Additional Advocate General with Mr. Manoj Bagga, Assistant Advocate General for respondent-State.

On the request of learned Counsel appearing for the petitioner, list on 30.05.2022.

(Ajay Mohan Goel) Judge May 02, 2022 (narender) ::: Downloaded on - 02/05/2022 20:06:59 :::CIS