Himachal Pradesh High Court
Lalit Kumar vs . State Of Hp on 2 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Cr. Revision No. 43 of 2012 02.05.2022 Present: Mr. Bodh Raj, Advocate vice Mr. G.R. Palsra, Advocate, for the petitioner.
Mr. Dinesh Thakur, Additional Advocate General with Mr. Manoj Bagga, Assistant Advocate General for respondent-State.
On the request of learned Counsel appearing for the petitioner, list on 30.05.2022.
(Ajay Mohan Goel) Judge May 02, 2022 (narender) ::: Downloaded on - 02/05/2022 20:06:59 :::CIS