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Calcutta High Court

State Of West Bengal & Ors vs Mina Pramanick (Dutta) & Ors on 27 January, 2014

Author: Arun Mishra

Bench: Arun Mishra

                                  GA No. 1481 of 2011
                                   GA No. 544 of 2006
                                  APOT No. 85 of 2006
                                  WP No. 2436 of 2003
                             IN THE HIGH COURT AT CALCUTTA
                              Civil Appellate Jurisdiction
                                     ORIGINAL SIDE



         STATE OF WEST BENGAL & ORS.                                         Appellants

                Versus
         MINA PRAMANICK (DUTTA) & ORS.                                      Respondents

BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 27th January, 2014. For Appellant :
For Respondent:
The Court : None appears to prosecute the applications. Records are also incomplete. It appears that the appeal has already been decided. The applications stand dismissed as they have been rendered infructuous.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN.
AR(CR) 2 3