Calcutta High Court
State Of West Bengal & Ors vs Mina Pramanick (Dutta) & Ors on 27 January, 2014
Author: Arun Mishra
Bench: Arun Mishra
GA No. 1481 of 2011
GA No. 544 of 2006
APOT No. 85 of 2006
WP No. 2436 of 2003
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
STATE OF WEST BENGAL & ORS. Appellants
Versus
MINA PRAMANICK (DUTTA) & ORS. Respondents
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 27th January, 2014. For Appellant :
For Respondent:
The Court : None appears to prosecute the applications. Records are also incomplete. It appears that the appeal has already been decided. The applications stand dismissed as they have been rendered infructuous.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN.
AR(CR) 2 3