Allahabad High Court
Central Bureau Of Investigation Throgh ... vs Shri Suresh Chandra (P.C. Act) on 4 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 13 Case :- CRIMINAL REVISION No. - 243 of 2002 Revisionist :- Central Bureau Of Investigation Throgh S.P./Acu (Vii) Opposite Party :- Shri Suresh Chandra (P.C. Act) Counsel for Revisionist :- Bireshwar Nath,Amarjeet Singh Rakhara,Nandit Srivastava Counsel for Opposite Party :- R.C. Gupta Hon'ble Ravindra Nath Mishra-II,J.
1. As requested by learned counsel for revisionist.
2. List in the next cause list.
Order Date :- 4.10.2017 Pachhere/-