Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Central Bureau Of Investigation Throgh ... vs Shri Suresh Chandra (P.C. Act) on 4 October, 2017





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 243 of 2002
 

 
Revisionist :- Central Bureau Of Investigation Throgh S.P./Acu (Vii)
 
Opposite Party :- Shri Suresh Chandra (P.C. Act)
 
Counsel for Revisionist :- Bireshwar Nath,Amarjeet Singh Rakhara,Nandit Srivastava
 
Counsel for Opposite Party :- R.C. Gupta
 

 
Hon'ble Ravindra Nath Mishra-II,J.
 

1. As requested by learned counsel for revisionist.

2. List in the next cause list.

Order Date :- 4.10.2017 Pachhere/-