Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(n) in The Coal Mines Provident Fund Scheme (n)[ "Wages" has the meaning assigned to it in clause (vi) of Section of the Payment of Wages Act, 1936 (IV of 1936) ; [Re-lettered vide Notification No. PF 1/2(114)56-1 dated 10.1.58.]
