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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(zb) in The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996

(zb)the form of notice of accident, other matters to be provided in this behalf and the time within which such notice shall be given under sub-section (1) of section 39;