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Supreme Court - Daily Orders

K Akbar Ali vs K Umar Khan on 27 November, 2019

     ITEM NO.27                          REGISTRAR COURT. 1                    SECTION XII

                                  S U P R E M E C O U R T O F I N D I A
                                          RECORD OF PROCEEDINGS
                              BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                      No(s).   31844/2018

     K AKBAR ALI                                                             Petitioner(s)

                                                       VERSUS

     K UMAR KHAN & ORS.                                                      Respondent(s)

     Date : 27-11-2019 This petition was called on for hearing today.

     For Petitioner(s)
                                       Mr. Ajay Kumar Pandey, Adv.
                                       Mr. Santosh Kumar Pandey, AOR

     For Respondent(s)
                                       Ms. Mahamaya Chatterjee, Adv.
                                       Ms. Liz Mathew, AOR
                                       Mr. Arjun Singh Bhati, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Despite last opportunity having been granted, respondent Nos.1, 2, 3 and 5 to 7 have not filed counter affidavit, as such, further opportunity to file counter affidavit stands declined.

Ld. Counsel for respondent Nos.1 and 2 has furnished the fresh particulars of respondent Nos.4 and 8 to Ld. Counsel for the petitioner before the Court.

Ld. Counsel for the petitioner to take fresh steps for effecting service on respondent Nos.4 and 8 within two weeks, as last opportunity. Dasti is requested, permitted in addition. If fresh steps are not taken within two weeks, Registry to process the matter for listing before the Hon’ble Judge in Chamber for orders. If fresh steps are taken within two weeks, be processed as per rules and the matter be listed before this Court again on Signature Not Verified 13.2.2020.

Digitally signed by RUPAM DHAMIJA Date: 2019.11.30 15:10:59 IST Reason:

ANIL LAXMAN PANSARE Registrar