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State of Tamilnadu - Section

Section 1 in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

1. Short title and commencement.

(a)These Regulations may be called the Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976.
(b)These regulations shall be deemed to have come into force on. the 30th August 1976.