Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 16(3) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(3)The Dean of Faculty shall exercise such other powers and perform such other duties as may be prescribed by the Statutes.