Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 41B in The Calcutta Suburban Police Act, 1866 41B. Penalty for solicitation in a public place.— Rep. by section. 2 and the schedule to the Bengal Suppression of Immoral Traffic Act, 1933 (Ben. Act IV of 1933).
