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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Chattisgarh - Subsection

Section 68(2)(xxi) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(xxi)the manner of service of notices, orders and other proceedings, of presenting appeals or applications for revision or review and the procedure for dealing with them and the fee in respect thereof;