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Jharkhand High Court

Sohwa Devi & Ors vs Ranjit Das & Anr on 8 June, 2022

Author: Anil Kumar Choudhary

Bench: Anil Kumar Choudhary

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  M.A. No. 148 of 2010
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Sohwa Devi & Ors. .... .... .... Appellants Versus Ranjit Das & Anr. .... .... .... Respondents

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CORAM : HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

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For the Appellant : Mr. Arvind Kr. Lall, Advocate For the Respondent : Mr. Nitish Krishna, Advocate

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Order No.07 Dated- 08.06.2022 Heard the parties.

The learned counsel for the appellants prays for time. Prayer for time is allowed as the last chance. List this appeal after two weeks.

Sonu-Gunjan/- (Anil Kumar Choudhary, J.)