Delhi High Court - Orders
Mep Chennai Bypass Toll Road Pvt Ltd vs National Highways Authority Of India & ... on 18 March, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~78, 79
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 56/2025, I.A. 2728/2025, I.A. 2731/2025
MEP CHENNAI BYPASS TOLL ROAD PVT LTD. .....Petitioner
Through: Mr. Tapesh Kumar Singh, Sr.
Advocate with Mr. Sukant Vikram,
Ms. Snigdha Singh, Advs
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR.
.....Respondents
Through: Mr. Ashish Rana and Mr. Anurag Kr
Singh, Advs
+ O.M.P. (COMM) 57/2025, I.A. 2732/2025, I.A. 2735/2025
MEP CHENNAI BYPASS TOLL ROAD PVT LTD .....Petitioner
Through: Mr. Tapesh Kumar Singh, Sr.
Advocate with Mr. Sukant Vikram,
Ms. Snigdha Singh, Advs
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR.
.....Respondents
Through: Mr. Ashish Rana and Mr. Anurag Kr
Singh, Advs
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 18.03.2025 List on 03.04.2025 in the Supplementary list.
SUBRAMONIUM PRASAD, J MARCH 18, 2025/Rahul This is a digitally signed order.
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