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Delhi High Court - Orders

Mep Chennai Bypass Toll Road Pvt Ltd vs National Highways Authority Of India & ... on 18 March, 2025

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~78, 79
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 56/2025, I.A. 2728/2025, I.A. 2731/2025
                                                MEP CHENNAI BYPASS TOLL ROAD PVT LTD. .....Petitioner
                                                                                      Through:                 Mr. Tapesh Kumar Singh, Sr.
                                                                                                               Advocate with Mr. Sukant Vikram,
                                                                                                               Ms. Snigdha Singh, Advs
                                                                                      versus

                                                NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR.
                                                                                        .....Respondents
                                                             Through: Mr. Ashish Rana and Mr. Anurag Kr
                                                                      Singh, Advs

                                    +           O.M.P. (COMM) 57/2025, I.A. 2732/2025, I.A. 2735/2025
                                                MEP CHENNAI BYPASS TOLL ROAD PVT LTD .....Petitioner
                                                                                      Through:                 Mr. Tapesh Kumar Singh, Sr.
                                                                                                               Advocate with Mr. Sukant Vikram,
                                                                                                               Ms. Snigdha Singh, Advs
                                                                                      versus

                                                NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR.
                                                                                       .....Respondents
                                                             Through: Mr. Ashish Rana and Mr. Anurag Kr
                                                                      Singh, Advs
                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 18.03.2025 List on 03.04.2025 in the Supplementary list.

SUBRAMONIUM PRASAD, J MARCH 18, 2025/Rahul This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2025 at 21:48:52