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[Cites 0, Cited by 0] [Section 119] [Entire Act]

NCT Delhi - Subsection

Section 119(a) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(a)to mount guard with fixed bayonet, move briskly on his post with his rifle at "the Khandha Shast" and not to "Barju Shast" nor stand for more than fifteen minutes in every two hours ;