Section 22 in THE RAJASTHAN MADARSA BOARD ACT, 2020
22. Other Committees.- (1) The Board may, constitute such Committees as it may
consider necessary for its proper and efficient functioning.(2)The composition and the terms and conditions of the services of the members ofthe Committees shall be such as may be prescribed.(3)The Board may make regulations to regulate the powers, functions and procedureof the Committees constituted under this section.
