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Madhya Pradesh High Court

Anas vs The State Of Madhya Pradesh on 4 October, 2021

Author: Anjuli Palo

Bench: Anjuli Palo

1 MCRC-49057-2021 The High Court Of Madhya Pradesh MCRC-49057-2021 (ANAS AND OTHERS Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 04-10-2021 Heard through Video Conferencing. Parties through their counsel. Case diary is not available. Ms. Nalini Gurang, learned Panel Lawyer prays for time to produce the case diary.

Let case diary be made available positively on the next date of hearing. List after a week.

(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2021.10.05 12:44:07 +05'30'