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[Cites 0, Cited by 0] [Section 271(2)] [Section 271] [Entire Act]

State of West Bengal - Subsection

Section 271(2)(d) in The West Bengal Motor Vehicles Rules, 1989

(d)The organisation may call upon the applicant, to furnish details, if required. In such a case, the applicant shall furnish fresh specifications and drawings, incorporating alterations, if any.