Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Jharkhand - Subsection Section 78(4) in Jharkhand Panchayat Raj Act, 2001 (4)The Government may, by notification, modify, change or cancel the functions assigned under sub-section (3) of this section.
