Supreme Court - Daily Orders
Durgesh Kumari vs Sandeep Sharma @ Rinku on 15 December, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.1609 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 3323/2023
DURGESH KUMARI Petitioner(s)
VERSUS
SANDEEP SHARMA @ RINKU Respondent(s)
(FOR ADMISSION and IA No.259313/2023-STAY APPLICATION )
Date : 15-12-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Nishant Mittal, Adv.
Mr. Sudhir Naagar, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Issue notice, returnable in four weeks.
In the meanwhile, there shall be interim stay of further proceedings in Petition No.901 of 2023, titled “Sandeep Sharma vs. Durgesh Kumari”, pending on the file of the Chief Magistrate, Family Court, Ghaziabad, Uttar Pradesh.
(RASHMI DHYANI PANT) (VEENA RANI NAGPAL)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
NEETA SAPRA
Date: 2023.12.19
16:15:27 IST
Reason: