Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Karnataka - Subsection Section 12(1) in Karnataka Land Grabbing Prohibition Act, 2011 (1)The chairman of the Special Court may appoint officers and other employees required to assist the Special Court in the discharge of its functions under this Act.
