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State of Assam - Section

Section 37 in Assam Yoga Council Act, 2018

37. Bar of suit or other legal proceeding.

- No suit, prosecution or other legal proceedings shall lie in respect of any act or thing done or omitted to be done in the exercise or purported to be exercised of any power conferred by or under this Act, on the State Government or the Council or the Executive Committee or any committee appointed by the Council or on the Registrar.