Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Karnataka - Subsection

Section 37(2)(h) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

(h)the recovery of amounts payable to the auditors appointed by the State Government;