Delhi High Court - Orders
Alok Ranjan vs National Medical Commission & Ors on 7 December, 2020
Author: Prateek Jalan
Bench: Chief Justice, Prateek Jalan
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9933/2020 & CM APPL. 31622/2020
ALOK RANJAN ..... Petitioner
Through: Mr. P.S. Sharma, Advocate.
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty & Ms.Sumangla
Swami, Advocate for R-1.
Ms. Monika Arora, Advocate for
R-4/UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 07.12.2020 The proceedings in the matter have been conducted through video conferencing.
No time left.
List on 09.12.2020.
CHIEF JUSTICE PRATEEK JALAN, J DECEMBER 7, 2020 'pv' Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:12.12.2020 11:57:26