Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 33 in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977 33. Provisions applicable to packaged commodities imported into India .- [* * *] [Rules 30, 31 and 33 omitted by G.S.R. 425(E), dated 17-7-2006 (w.e.f. 13-1-2007).]
